Delhi High Court - Orders
Quantum Page Pvt. Ltd. & Anr vs Godaddy.Com. Llc & Ors on 15 December, 2023
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 921/2022
QUANTUM PAGE PVT. LTD. & ANR.
..... Plaintiff
Through: Mr. Rahul Bajaj, Adv.
versus
GODADDY.COM. LLC & ORS.
..... Defendant
Through: Ms. Tanya Chaudhry, Adv.
for D-1.
Mr. Shatrajit Banerji & Ms.
Meghna Bhaskar, Advs. D-3
Mr. Kirtiman Singh, CGSC,
Mr. Waize Ali Noor and Ms.
Shreya V. Mehra, Advs.
for D-4&5 for UOI.
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 15.12.2023 Learned P.O is on leave today. Put up the matter on 01.02.2024 for purpose already fixed.
Reader a/w SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) DECEMBER 15, 2023 Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/12/2023 at 23:55:43