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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(t) in University of Patanjali Act, 2006

(t)to prescribe such courses for Bachelor Degree, Post Graduate and Research and to start diplomas, certificates etc. in Yog and Ayurveda related subjects;