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State of Maharashtra - Section

Section 41B in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

41B. [ General duty of Returning Officer. [Added as per G.N., No. APM/2069/7757-C-1, dated 8th February, 1971, published in M.G.G., Part IV-B, dated 8th February, 1971, p. 863.]

- It shall be the general duty of the Returning Officer at any election to do all such acts and things as may be necessary for effectually conducting the election in the manner provided by these rules [or the orders made thereunder.]