Section 33 in Kerala Spinners, Alappuzha (Acquisition and Transfer of Undertaking) Act, 2010
33. Declaration as to the policy of the Slate.
- It is hereby declared that this Act is for giving effect to the policy of the State towards securing the principles specified in clause (b) of Article 39 of the Constitution.Explanation. - In this section "State" has the same meaning as in Article 12 of the Constitution.
