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Madhya Pradesh High Court

Rajesh Singh Rajput vs The State Of Madhya Pradesh on 25 February, 2022

Author: Vishal Dhagat

Bench: Vishal Dhagat

                                                            1
                           IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
                                                          BEFORE
                                            HON'BLE SHRI JUSTICE VISHAL DHAGAT
                                                   ON THE 25th OF FEBRUARY, 2022

                                              WRIT PETITION No. 6924 of 2020

                               Between:-
                               RAJESH SINGH RAJPUT S/O SHRI R.S. RAJPUT ,
                               AGED ABOUT 40 YEARS, OCCUPATION: SALES
                               MANAGER 105-B NARMADA NAGAR GWARIGHAT
                               ROAD JABALPUR (MADHYA PRADESH)

                                                                                     .....PETITIONER
                               (BY MR. R.K. AWASTHI, ADVOCATE)

                               AND

                      1.       THE STATE OF MADHYA PRADESH THR.
                               PRINCIPAL SECRETARY DEPARTMENT OF HOME
                               AFFAIRS VALLABH BHAWAN, BHOPAL (MADHYA
                               PRADESH)

                      2.       STATION HOUSE OFFICER GARHAKOTA DISTT.
                               SAGAR (MADHYA PRADESH)

                      3.       JAVED KHAN S/O RAIS KHAN H.NO. 46 MOTHER
                               INDIA COLONY NEAR IDGAH HILLS BHOPAL
                               (MADHYA PRADESH)

                      4.       MOHD. DANISH KHAN S/O SHABBIR H.NO. 47
                               KAMEERPURA   SHAHJAANABAD    (MADHYA
                               PRADESH)

                      5.       MOHD. SHAHNAWAZ S/O MOHD. BASHIR MOHD.
                               BHOPAL (MADHYA PRADESH)

                      6.       PROPRIETOR MARUTI SUZUKI (TRUE VALUE)
                               INFRONT OF AGRAWAL PETROLEUM VIJAY
                               N A G A R J A B A L P U R JABALPUR (MADHYA
                               PRADESH)

                                                                                   .....RESPONDENTS
                               (BY MR. GIRISH KEKRE, GOVT. ADVOATE)

                             This petition has come up for hearing on this day. The court passed the
                      following:
                                                             ORDER

Counsel appearing for petitioner prays for withdrawal of this petition on instruction of his client.

Prayer is allowed. Signature SAN Verified Not Petition is dismissed as withdrawn.

(VISHAL DHAGAT) JUDGE nd Signature SAN Not Verified Digitally signed by NEETI TIWARI Date: 2022.02.26 16:52:30 IST