Section 28 in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963
28. Devolution of interest in compensation.
- Where it is alleged that the interest of any person entitled to receive payment of any portion of the compensation has devolved on any other person or persons, whether by act of parties or by operation of law, the Tribunal shall determine whether there has been any devolution of the interest, and if so, on whom it has devolved.
