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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(k) in Punjab Urban Planning and Development Authority Building Rules, 2013

(k)"basement" means,-
(i)storey just below the ground storey which has any part, more than half of its height below the main level of the front street, or
(ii)the structure which has any part, more than half of its height below the main level of the front street,