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State of Mizoram - Section

Section 115 in Mizoram (Land Revenue) Act, 2013

115. Right to inspection of copies of documents, statements and registers.

- All documents, statements and registers maintained under this Act or the rules framed there under shall be open to inspection during such hours and subject to such conditions and payment of fees as may be prescribed. Any person shall, on payment of such fees, be entitled to be furnished with a copy of, or any portion of any such document, statement or register.