Gauhati High Court
Nowgong Co-Operative Sugar Mills ... vs Vinod Kumar Pipersania And 5 Ors on 16 September, 2022
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/5
GAHC010118412015
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/405/2015
NOWGONG CO-OPERATIVE SUGAR MILLS WORKER'S UNION
HAVING ITS OFFICE AT KAMPUR DIST. NAGAON, ASSAM, REP. BY ITS
GENERAL SECRETARY- SRI BHADRA KANTA NATH.
VERSUS
VINOD KUMAR PIPERSANIA and 5 ORS
IAS, CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR, GUWAHATI-
781006.
2:SRI HEMANTA NARZARY
IAS
PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
CO-OPERATION DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:DR. RAVI KOTA
IAS
PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI- 781006.
4:SRI V.B. PYARELAL
IAS
ADDITIONAL CHIEF SECRETARY-CUM- PRINCIPAL SECRETARY TO THE
GOVT. OF ASSAM
PUBLIC ENTERPRISES DEPARTMENT
DISPUR
Page No.# 2/5
GUWAHATI- 781006.
5:SRI SANJIB GOGOI
IAS
REGISTRAR OF CO-OPERATIVE SOCIETIES
ASSAM
KHANAPARA
GUWAHATI - 781022.
6:SMT. ANUPAMA CHAKRABORTY
OFFICIAL LIQUIDATOR-CUM- MANAGING DIRECTOR FOR THE NAGAON
CO -OPERATIVE SUGAR MILLS LTD.
KAMPUR
DIST. NAGAON
ASSAM
Advocate for the Petitioner : MR.M K BARUAH
Advocate for the Respondent : MR.KHAYERUDDINR-1 and 2
Linked Case : Cont.Cas(C)/115/2016
GULMAI DAS and 7 ORS
W/O LT. JURMONI DAS
VILL. JELMONI
P.O. DHUDANG
2: GOLAPI MURA
W/O BHADUA MURA
VILL. RANGDHALI GOAN
P.O. BATIPORIA
3: SAGAR CH. BORA
S/O LT. TELTUPI BORA
VILL. KOMARGAON
P.O. DERGAON
4: ANIL BORTHAKUR
S/O LT. NANDESWAR BARTHAKUR
VILL. KURALGURI
P.O. BORUAH BAMUNGAON
5: TULSHI GOGOI
Page No.# 3/5
S/O LT. MUKESWAR GOGOI
VILL. and P.O. BATIPORIA
6: LILA DHAR SAIKIA
S/O LT. DURNO SAIKIA
VILL. JERASUK
P.O. GONOK PUKHURI
7: GONESH BORA
S/O LT. GOPAL BORA
VILL. PULUGAMARIA
P.O. GONOK PUKHURI
8: PUNA RAM SAIKIA
S/O LT. MOGORAM SAIKIA
VILL. and P.O. BONGALGAON
ALL THE PETITIONERS ARE DIST- GOLAGHAT
ASSAM
PIN-785621
VERSUS
VINOD KUMAR PEPERSENIA and 7 ORS
IAS
THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY-6
2:HEMANTA NAGARI
IAS
THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
CO-OP. DEPTT.
DISPUR
GHY-6
3:V.B. PEYARALAL
IAS
THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
PUBLIC ENTERPRISES DEPTT.
DISPUR
GHY-6
4:ROVI KOTA
IAS
THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY-6
5:S.K. GOGOI
THE REGISTRAR OF CO-OP. SOCIETIES
ASSAM GOVT. OF ASSAM
Page No.# 4/5
KHANAPARA
GHY-22
6:ANIL HAZARIKA
THE MANAGING DIRECTOR
ASSAM
CO-OP. SUGAR MILLS LTD.
BARUAH BAMUNGAON
C/O O/O THE DY. REGISTRAR OF CO-OP. SOCIETIES
ASSAM
7:ANWARUL HAQUE
THE DY. COMMISSIONER
GOLAGHAT
P.O. and DIST- GOLAGHAT
ASSAM
PIN-785621
8:S.K. SANGMA
THE REGIONAL PROVIDENT FUND COMMISSIONER
NORTH EASTERN REGION
G.S. ROAD
BHANGAGARH
GHY-5
------------
Advocate for : MR.M U MONDAL
Advocate for : MR.N HAQUE R-1and2 appearing for VINOD KUMAR
PEPERSENIA and 7 ORS
Linked Case : Cont.Cas(C)/801/2015
BENU MOHAN BORAH and 25 ORS.
S/O. LT. GAGAN CH. BORA
VILL. ATI KAMPUR
P.O. and P.S. KAMPUR
DIST. NAGAON
ASSAM.
VERSUS
VINOD KR. PIPERSANIA and 4 ORS.
CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY.-781006.
------------
Advocate for : MR.K GOGOI
Page No.# 5/5
Advocate for : DR.B AHMEDR-1
2
4and5 appearing for VINOD KR. PIPERSANIA and 4 ORS.
Linked Case : Cont.Cas(C)/705/2015
BHABANANDA DUTTA and 37 ORS
S/O. LT. KASIRAM DUTTA
VILL. BURAGAON
P.O. BARUAH BAMUNGAON
VERSUS
VINOD KUMAR PEPERSENIA and 7 ORS
THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY.-06.
------------
Advocate for : MR.M U MONDAL
Advocate for : MR.A U AHMEDR-1
2 and 5 appearing for VINOD KUMAR PEPERSENIA and 7 ORS
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 16.09.2022 Mr. MU Mondal, learned counsel appears for the petitioners. No one appears for the respondents.
List the matter on 09.11.2022, to enable the petitioners' counsel to obtain instructions as to whether the order has been complied with.
JUDGE Comparing Assistant