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State of Chattisgarh - Section

Section 18 in Indira Kala Sangit Vishwavidyalaya Act, 1956

18. The Kula Sachiva.

- The Kula Sachiva shall be a whole-time officer and shall act as the Secretary of the [Karyakarini Samiti] [Substituted by C.G. Act No. 12 of 2005 (w.e.f. 25-8-2005)], of the Karyakarini Samiti, of the Shiksha Samiti and of the Vitta Samiti. He shall exercise such powers and perform such duties as may be conferred or imposed on him by the Statutes, the Ordinances and the Regulations.