Delhi High Court - Orders
M/S Exclusive Motors Pvt Ltd vs Itdc & Ors on 2 April, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 92/2022, I.As. 2569-2572/2022 & I.A. 14806/2023
M/S EXCLUSIVE MOTORS PVT LTD. ..... Petitioner
Through: Mr.Karan Bharihoke, Mr.Vattan
Sharma and Mr.Sarthak Sachdev,
advts.
versus
ITDC & ORS. ..... Respondents
Through: Mr.J.S.Narula, advocate
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 02.04.2024 Part arguments heard on behalf of the petitioners. List the matter for further arguments on 17.05.2024 at 2.30 p.m. DINESH KUMAR SHARMA, J APRIL 2, 2024/rb This is a digitally signed order.
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