Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(6) in The West Bengal Maritime Board Act, 2000

(6)"foreshore", in relation to a port, means the area between the high watermark and the low watermark relating to that port;