Section 11(1) in Tamil Nadu Teachers Education University Act, 2008
(1)The Vice-Chancellor shall be the academic head and the principal executive officer of the University and shall , in the absence of the Chancellor and the Pro-Chancellor preside at any convocation of the University and confer degrees and other academic distinctions upon persons entitled to receive them. He shall be a member ex-officio and Chairman of the Syndicate, Academic Council and the Finance Committee and shall be entitled to be present at, and to address, any meeting of any authority of the University but shall not be entitled to vote thereat, unless he is a member of the authority concerned.
