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Karnataka High Court

Branch Manager vs Mareppa on 11 January, 2010

Bench: N.Kumar, B.V.Nagarathna

IN 'I'HE EKIIGH COUR' 1' OP' KARNATAKA, CIRCUIT BENCH rfifi.' GULBf'sRGA DATEZD THIS THE "E ET" DAY OF JANUARY 2010 PRESENT THE HON*BL% MR.JUS'1"'iCE A N D mg HOi\?BLE MRS.JLES'FIC§§ B3:;:%3é;QAAR£Ari*:s:":@3 z\rLF:A_ z\I<:*>f]_m_g,:;1_V :3 ,2%:,:%§:)% ;;_ ' ' BETWEEN; 4% L BRANCH MANAGER' _ V AA NATIONAL iNSURA'il\'EC§I;CO Ltm BANCH O.P'FECE,.*Li'NGASL§1C:UR 1:z(;aA.U. RA1UcHUR;§NQ:v REP I3Y'z'1f:3 REGIONAL MANAGER, f§ATIONAL ENSUANCE co ;::m., REG£'ONAE ;jkv-»:n«-*§f1"c:T13.:;= --SUBHARAM COMPELX, 2.44 E3/i.{}; RCi.3§}"E?§A'§%E4£§AI,QRE :

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4. SHOBAMMA DJ 0 MAREPPA, AGED ABOUT 8 YEARS

5. BAJAMMA D/O MAREPPA' AGED ABOUT 7 YEARS

5. SUJATHA ' V {)/O MAREPPA, A0316} mom' 5 YEARs;f""

20 TO 5 SINCE MINORS, RE'P_--ff5'f7-- V "

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