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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(5) in Himalayan Garhwal University Act, 2016

(5)On the establishment of the university under sub-section (1), the land and other moveable and immovable properties acquired, created, arranged or built by Promoting Trust, for the purpose of the University.