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NCT Delhi - Section

Section 59 in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001

59. Power to remove difficulties.

- If any difficulty arises in giving effect to any of the provisions of these Regulations, the Commission may, by general or special order, do anything not being inconsistent with the provisions of the Act, which appears to it to be necessary or expedient for the purpose of removing the difficulties.