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Karnataka High Court

Smt R Shobha W/O Sri.R.P.Itigi vs M/S. Cipla Limited on 5 April, 2011

Author: Aravind Kumar

Bench: Aravind Kumar

4

Company patition. Accordingly his submission is "

on record. C.A.89/2007 and C.A.91/2007 % 3 -- allowed. Objections filed are received; on _:féc;oii<_:1.' " V ' SBN §?&»,,