Delhi High Court - Orders
Parle Agro Private Limited Others & Ors vs The Municipal Corporation Of Delhi on 14 July, 2025
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2568/2023 & CM APPL. 9816/2023
PARLE AGRO PRIVATE LIMITED OTHERS & ORS.
.....Petitioners
Through: Mr. Rajiv Tyagi, Mr. Rohit Gupta,
Advocates (M: 9013070000 Email:
[email protected])
versus
THE MUNICIPAL CORPORATION OF DELHI .....Respondent
Through: Ms. Ann Joseph for Ms. Beenashaw,
N. Soni, SC, MCD (M: 9810046611)
Mr. Amit Meharia, Ms. Tannishhta
Singh and Mr. Shashwat Roy
Advocates for the R-2/ FSSAI
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 14.07.2025
1. Learned counsel appearing for the respondent-Municipal Corporation of Delhi ("MCD"), submits that further time may be granted to file the requisite documents, as per the liberty granted vide order dated 25th April, 2025.
2. Accordingly, let the needful be done by the respondent - MCD, within a period of six weeks, from today.
3. Re-notify on 10th October, 2025.
MINI PUSHKARNA, J JULY 14, 2025/sn This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/07/2025 at 21:43:35