Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 60 in The M.P. Public Health Act, 1949

60. Prevention of infectious diseases transmissible from animals.

- If, in any local area, any infectious disease transmissible to man breaks out or, is in the opinion of the Health Officer, likely to break out, amongst cattle, or other animals, it shall be the duty of Health Officer to recommend to the local authority the adoption of such measures as he may deem necessary for suppressing or mitigating the disease or for preventing the outbreak or threatened outbreak thereof; and the local authority shall consider such recommendations and take such action thereon as it may deem fit.