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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4)(a) in The Mines And Minerals (Development And Regulation) Act, 1957

(a)he has been selected in accordance with the procedure specified under sections sections 10B, 10BA, 11, 11A, 11B or 11D;