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[Cites 0, Cited by 0] [Section 104(2)] [Section 104] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 104(2)(b) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(b)final post issue report on the lines of Parts C and D of Schedule XVI, within fifteen days of the date of finalisation of basis of allotment or within fifteen days of refund of money in case of failure of issue.