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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Haryana - Subsection

Section 73(1)(iii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(iii)Non-adherence to the rules with regard to the limits prescribed for stocking of minerals and failure to furnish the prescribed returns in this behalf;