Rajasthan High Court - Jaipur
O/L Of M/S Nine Apparels Pvt Ltd vs M/S Primus Retails Pvt Ltd And Others on 4 August, 2022
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Company Application No. 54/2016
O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner
Versus
M/s Primus Retails Pvt Ltd And Others
----Respondent
For Petitioner(s) : Ms.Alankrita Sharma, Adv. For Respondent(s) : Mr.Dhruva Rathore, Adv. For Company in : Mr.Ruvit Kumar, Official Liquidator Liquidation HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 04/08/2022 Learned counsel for the applicant submitted that he has filed an application No.1/2021 under Order 1 Rule 10 CPC for impleading necessary party as respondent.
Learned counsel for the applicant will furnish copy of the application to learned counsel for the petitioner as well as to Official Liquidator.
Learned counsel for the petitioner wants time to go through the said application.
List the matter on 15.09.2022.
(ASHOK KUMAR GAUR),J Monika/16 (Downloaded on 06/08/2022 at 09:23:43 PM) Powered by TCPDF (www.tcpdf.org)