Section 4(1)(c) in Punjab Fiscal Responsibility and Budget Management Act, 2003

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1)(c) in Punjab Fiscal Responsibility and Budget Management Act, 2003

(c)attempt to bring the ratio of debt including contingent liabilities to Gross State Domestic Product (GSDP) down to twenty eight per cent within a period of five years from 2005-2006 to 2009-2010; and]

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State of Punjab - Subsection

Section 4(1)(c) in Punjab Fiscal Responsibility and Budget Management Act, 2003