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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(hh) in Karnataka Motor Vehicles Taxation Act, 1957

(hh)[ 'Vintage Car' means a motor car manufactured during the year 1939 and earlier and duly registered [x x x] [Inserted by Act 10 of 1991 w.e.f 1.4.1991] under Section 39 of Motor Vehicles Act, 1988 (Central Act 59 of 1988).]