Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 41 in Maharashtra Minor Mineral Extraction (Development and Regulation)Rules, 2013 41. Register of quarry lease granted. - A register of quarry lease granted shall be maintained by the Competent Officer in Form-K.
