Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 37A in Income Tax Rules, 1962 37A. Returns regarding tax deducted at source in the case of non-residents. - Omitted by the IT (Sixth Amdt.) Rules, 2010, w.r.e.f. 1-4-2010.
