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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(2) in The Assam Fire Service Act, 1985

(2)The certificate referred to in sub-section (1) shall cease to have effect when the person named therein ceases for any reason to be member for the Force, and on his ceasing to be such member, he shall forthwith surrender the certificate to any officer empowered to receive the same.