Himachal Pradesh High Court
Baldev Singh @ Pawan vs . State Of H.P. on 10 October, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Baldev Singh @ Pawan vs. State of H.P. Cr. A. No. 259 of 2021 10.10.2022 Present: Mr. Panku Chaudhary, Advocate, vice Mr. Bhupinder .
Singh Ahuja, Advocate, for the appellant.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Addl. A.G., Mr. J. S. Guleria, Mr. Bhupinder Thakur, Dy. A.Gs. and Mr. Rajat Chauhan, Law Officer, for the respondent.
Learned vice counsel for the appellant prays for adjournment. Prayer allowed as not opposed.
rList on 14.11.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge October 10, 2022 (Sanjeev) ::: Downloaded on - 10/10/2022 20:03:51 :::CIS