Gujarat High Court
Sadbhav Engineering Ltd vs Assistant Commissioner Of Income Tax ... on 21 June, 2016
Author: Ks Jhaveri
Bench: Ks Jhaveri, G.R.Udhwani
O/TAXAP/1798/2009 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 1798 of 2009
With
TAX APPEAL NO. 1799 of 2006
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SADBHAV ENGINEERING LTD....Appellant(s)
Versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 8....Opponent(s)
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Appearance:
MR RK PATEL, ADVOCATE for the Appellant(s) No. 1
MR NITIN K MEHTA, ADVOCATE for the Opponent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE G.R.UDHWANI
Date : 21/06/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Learned Counsel for the appellant Mr. D R Patel states that both the appeals have become infrutuous. Accordingly, both the appeals are disposed of having become infructuous with no order as to costs.
(K.S.JHAVERI, J.)
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HC-NIC Page 1 of 2 Created On Thu Jun 23 02:27:52 IST 2016
O/TAXAP/1798/2009 ORDER
(G.R.UDHWANI, J.)
sompura
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HC-NIC Page 2 of 2 Created On Thu Jun 23 02:27:52 IST 2016