Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 8 in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 8. Vending fees.— Every street vendor who has been issued certificate of vending shall pay such vending fees as may be specified in the scheme.
