Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 223 in Grama Panchayats Rules, 1968 223. Security shall be taken from the Tax Collector, if any employed by the Grama Panchayat according to the same manner and procedure as laid down under Rule 215.Rules of business
