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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(iv) in High Court of Delhi Rules for Video Conferencing for Courts 2020

(iv)Subject to maintaining independence , impartiality and credibility of judicial proceedings, and subject to such directions as the High Court may issue , Courts may adopt such technological advances as may become available from time to time.