Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Maharashtra - Subsection Section 5(1)(iii) in The Maharashtra State Council of Examinations Act, 1998 (iii)The Director of State Council for Education Research and Training or his nominee not below the rank of Joint Director;