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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1) in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

(1)The Superintendent of Police at the district level shall organise seven days basic training programme for all the members of the Raksha Samiti. A trainer, not below the rank of Inspector, shall be deputed for imparting training in each Training Camp. During the course of training the members shall be adequately trained in parade, use of arms and ammunition and their proper upkeep, First Aid and the basics of legal procedure which the police are generally expected to follow. In addition, the members shall also be provided with full information with regard to various Government Scheme loans available from the Banks and measurers for defence against fire, emergency and natural calamities.