Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72L] [Entire Act] Bombay Presidency - Subsection Section 72L(c) in The Bombay Dentists Rules, 1951 (c)That the Council do now judge to have been guilty of infamous conduct in a professional respect and to direct the Registrar to erase from the register the name of...........