Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Maharashtra - Subsection Section 32(6) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983 (6)collect or maintain, disseminate and supply information in respect of production, sale, storage, processing, prices and movement of commodities;
