Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(3)(a) in Wild Life (Protection) Punjab Rules, 1975

(a)A member of the State Legislature who is a member of the Board shall not be paid any fares in respect of journeys by rail or road if he is entitled to free coupons for such journeys.