Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] Bengal Presidency - Subsection Section 85(4) in Presidency-Towns Insolvency Act, 1909 (4)Subject to the provisions of this Act, the official assignee shall use his own discretion in the management of the estate and its distribution among the creditors.
