Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Bombay Presidency - Subsection Section 14(a) in The Bombay Nursing Council (Reorganisation) Order, 1962. (a)if the purposes of the contract are, as from the appointed day, exclusively relatable to the Bombay area of the State of Gujarat, by the Council established for that area;
