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State of Odisha - Section

Section 14 in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965

14. Supersession of existing rules.

- These rules supersede all other rules or instructions issued previously so far as they relate to medical facilities admissible to the Members.By order of the GovernorA.K. Barren Chief Secretary to GovernmentAnnexure IList of Recognised Sanatories