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Supreme Court - Daily Orders

Cable Operators Welfare Federation ... vs Govt. Of Nct Of Delhi on 22 January, 2025

                                                1

     ITEM NO.22                         COURT NO.8                SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S).18570/2017
     [ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 09-03-2017
     IN WPC NO. 477/2014 PASSED BY THE HIGH COURT OF DELHI AT NEW DELHI]

     CABLE OPERATORS WELFARE FEDERATION (INDIA) & ORS.             PETITIONER(S)

                                               VERSUS

     GOVT. OF NCT OF DELHI & ORS.                                  RESPONDENT(S)


     WITH
     SLP(C) NO. 19267-19270/2017 (XIV)
     SLP(C) NO. 18576-18577/2017 (XIV)
     SLP(C) NO. 3816-3821/2018 (XIV)

     IA NO. 27103/2023 - CLARIFICATION/DIRECTION
     IA NO. 83636/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA NO. 27094/2023 - INTERVENTION APPLICATION IA NO. 83638/2017 - PERMISSION TO FILE LENGTHY LIST OF DATES Date : 22-01-2025 This petition was called on for hearing today.

CORAM: HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE PRASANNA B. VARALE For Petitioner(s): Mr. Fuzail Ahmad Ayyubi, AOR Mr. N. Rajaraman, AOR Mr. Sumit R. Sharma, AOR Mr. Raj Bahadur Yadav, AOR For Respondent(s): Mr. Vikram Singh, AOR Mr. S.k Bagaria, Sr. Adv. Ms. Arundhati Katju, Sr. Adv. Ms. Shristi Borthakur, Adv. Ms. Ritika Meena, Adv.

Mr. Vibhav Srivastava, Adv. Mr. Sharad Kumar Puri, Adv. Mrs. Pinki Aggarwal, Adv.

Signature Not Verified

Mr. Sachin Dubey, Adv.

Ms. Nitim Mangla, Adv.

Digitally signed by GEETA JOSHI Date: 2025.01.24 18:08:06 IST

Reason: Ms. Ashita Arora, Adv.

Mrs. Priya Puri, AOR 2 Mr. Md. Rashid Saeed, AOR Mr. Vivek Sarin, Adv.

Mr. Dhruv Dev Gupta, Adv. Mr. Akash Kumar Gupta, Adv. Mr. Satish C. Kaushik, Adv.

Mr. Shreekant Neelappa Terdal, AOR Mr. K.m.nataraj, A.S.G. Mrs. Swarupama Chaturvedi, Sr. Adv. Mr. Mukesh Kumar Maroria, Aor, Adv. Mr. Devashish Bharukha, Adv. Ms. Rekha Pandey, Adv.

Mr. Arkaj Kumar, Adv.

Mr. Yuvraj Sharma, Adv.

Mr. Raj Bahadur Yadav, AOR Mr. Biju P Raman, AOR Mr. C. K. Sasi, AOR Ms. Meena K Poulose, Adv.

Mr. Upender Thakur, Adv. Mr. Manish Vashishtha, AOR Mrs. Vishakha Thakur, Adv. Mr. S B Kamalanathan, Adv. Ms. Akshita Nain, Adv.

Ms. Sunayna Agarwal, Adv. Mr. Yasheshvi Vashishtha, Adv. Mr. Abhishek Kaushik, Adv.

Mr. Ravindra Sadanand Chingale, AOR UPON hearing the counsel the Court made the following O R D E R There is no representation on behalf of the petitioners in the Special Leave Petitions filed by the private petitioners.

In order to give a final opportunity to them, list on 19.02.2025.

(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH)