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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(g) in The U.P. Secondary Education Services Selection Board Act, 1982

(g)['Member' means a member of the Board and includes its Chairman;] [Substituted by U.P. Act No. 31 of 1999 (w.e.f. 20.5.1999)]