Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Chattisgarh High Court

Siyaram Rawat vs Mulia Bai And Others 13 Fa/135/2001 ... on 7 March, 2019

                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                     Order Sheet
                                   First Appeal No.39 of 2004
                             Siyaram Rawat Versus Muliabai & Ors.

    ..

07.3.2019 Ms. Shriya Mishra, counsel for the appellants.

Shri Vijay Bahadur Singh, Panel Lawyer for the State/respondent No.10.

None for other respondents. At the request of learned counsel for the appellants, list this matter on 14.3.2019.

Sd/-

(Ram Prasanna Sharma) Judge Bini