Chattisgarh High Court
Siyaram Rawat vs Mulia Bai And Others 13 Fa/135/2001 ... on 7 March, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
First Appeal No.39 of 2004
Siyaram Rawat Versus Muliabai & Ors.
..
07.3.2019 Ms. Shriya Mishra, counsel for the appellants.
Shri Vijay Bahadur Singh, Panel Lawyer for the State/respondent No.10.
None for other respondents. At the request of learned counsel for the appellants, list this matter on 14.3.2019.
Sd/-
(Ram Prasanna Sharma) Judge Bini