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[Cites 0, Cited by 0] [Section 76(5)] [Section 76] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 76(5)(i) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(i)issued by the Registrar or the person authorised by him when acting under Sections 84, 86 and 90;