Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Karnataka - Subsection Section 19(2) in Visvesvaraya Technological University Act, 1994 (2)The Chancellor shall as soon as may be after the first Vice-Chancellor is appointed under sub-section (4) of section 10 constitute the Executive Council and the Academic Senate.
