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[Cites 0, Cited by 0] [Section 251(1)] [Section 251] [Entire Act]

Union of India - Subsection

Section 251(1)(ii) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(ii)take on the spot or otherwise such evidence of any person which he may deem necessary for the purpose of any examination or enquiry connected with such building and other construction work directly or indirectly: