Bombay High Court
Qadri Habibur Rahaman Gulam Hussain vs Shahrunissa Gulam Hussain Qadri Alias ... on 13 February, 2019
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
TESTAMENTARY AND INTESTATE JURISDICTION
TESTAMENTARY PETITION (L) NO. 3290/2018
ORDER
Perused Praecipe and contents mentioned therein. Heard Ld. Counsel. On considering contents of Praecipe, time to remove office objections on aforesaid matter, if not dismissed / rejected, is further extended till 13 th March, 2019, failing the matter to stand rejected under the provision of O.S. Rule 986.
Date : 13th February, 2019 Prothonotary and Senior Master
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