Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 8 in The Gujarat Tribal Development Corporation Act, 1972 8. [ Term of office. [Section 8 substituted by Gujarat 1 of 1999, dated 9th March 1999] - The directors shall hold office during the pleasure of the State Government.]
