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Punjab-Haryana High Court

Talwinder Kumar Alias Kaka And Others vs State Of Punjab And Another on 15 November, 2022

CRM-M-34679-2022 (O&M)                              -1-

114
       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH

                                              CRM-M-34679-2022 (O&M)
                                              Date of Decision: 15.11.2022


Talwinder Kumar alias Kaka and Others                      ....Petitioners

                                   Versus

State of Punjab and Others                                 ...Respondents


CORAM: HON'BLE MR. JUSTICE HARSH BUNGER

Present :    Mr. Tarun Jhatta, Advocate
             for the petitioners.

             Mr. Subhash Godara, Addl. AG, Punjab.

             Mr. Fatehjeet Singh, Advocate
             for the respondents.

HARSH BUNGER, J. (Oral)

For detailed order, see order of even date passed in CRM-M- 35133-2022 titled "Vicky alias Pawan and Others Vs. State of Punjab and Others".





15.11.2022                                          (HARSH BUNGER)
Amandeep                                                JUDGE

Whether speaking/reasoned:             Yes/No
Whether reportable:                    Yes/No




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