Punjab-Haryana High Court
Talwinder Kumar Alias Kaka And Others vs State Of Punjab And Another on 15 November, 2022
CRM-M-34679-2022 (O&M) -1-
114
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-34679-2022 (O&M)
Date of Decision: 15.11.2022
Talwinder Kumar alias Kaka and Others ....Petitioners
Versus
State of Punjab and Others ...Respondents
CORAM: HON'BLE MR. JUSTICE HARSH BUNGER
Present : Mr. Tarun Jhatta, Advocate
for the petitioners.
Mr. Subhash Godara, Addl. AG, Punjab.
Mr. Fatehjeet Singh, Advocate
for the respondents.
HARSH BUNGER, J. (Oral)
For detailed order, see order of even date passed in CRM-M- 35133-2022 titled "Vicky alias Pawan and Others Vs. State of Punjab and Others".
15.11.2022 (HARSH BUNGER)
Amandeep JUDGE
Whether speaking/reasoned: Yes/No
Whether reportable: Yes/No
1 of 1
::: Downloaded on - 22-11-2022 21:20:54 :::